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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(a) in The Energy Conservation (Inspection) Rules, 2010

(a)"Act" means the Energy Conservation Act, 2001;
(aa)[ "graduate engineer" means a person who has obtained a bachelor’s degree in Engineering from an University incorporated by an Act of the Central or State Legislature in India or other educational institutions established by an Act of Parliament or declared to be deemed Universities under section 3 of the University Grants Commission Act, 1956 (3 of 1956) or any degree recognised by the All India Council for Technical Education as equivalent or has obtained a bachelor’s degree in Engineering from any foreign University or institution recognised by the Central Government;] [Inserted by Notification No. G.S.R. 13(E), dated 7.1.2019 (w.e.f. 27.7.2010).]