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[Cites 0, Cited by 0] [Section 70(3)] [Section 70] [Entire Act]

State of Chattisgarh - Subsection

Section 70(3)(a) in Chhattisgarh Juvenile Justice (Care and Protection of Children) Rules, 2006

(a)No member of the institution or institutional functionaries shall inflict, instigate or tolerate any act of torture or any form of hearsh, cruel, inhuman or degrading treatment, punishment, correction or discipline under any pretext or circumstances whatsoever ;