Supreme Court - Daily Orders
The State Of West Bengal vs Bijoy Kumar Moni on 31 October, 2023
Bench: Sanjay Kishan Kaul, Sudhanshu Dhulia, Prashant Kumar Mishra
1
ITEM NO.5 COURT NO.2 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 11355/2016
THE STATE OF WEST BENGAL & ANR. Appellant(s)
VERSUS
BIJOY KUMAR MONI & ORS. Respondent(s)
([ONLY I.A.NO.169152/2023 IS LISTED UNDER THIS ITEM]
IA No. 169152/2023 - APPROPRIATE ORDERS/DIRECTIONS)
Date : 31-10-2023 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
HON'BLE MR. JUSTICE SUDHANSHU DHULIA
HON'BLE MR. JUSTICE PRASHANT KUMAR MISHRA
For Appellant(s) Ms. Anju Thomas, Adv.
Mr. Shreyas Awasthi, Adv.
Ms. Astha Sharma, AOR
For Respondent(s) Mr. Anil Kumar Mishra, Adv.
Mr. Anindo Mukherjee, Adv.
Mr. Rameshwar Prasad Goyal, AOR
Ms. Sharmila Upadhyay, AOR
Mr. Sarvjit Pratap Singh, Adv.
Mr. Tushar Mohanty, Adv.
Ms. Payal Mohanty, Adv.
UPON hearing the counsel the Court made the following
O R D E R
IA No. 169152/2023 - APPROPRIATE ORDERS/DIRECTIONS We are not inclined to entertain the application.
Signature Not VerifiedThe application is, accordingly, dismissed.
Digitally signed by Charanjeet Kaur Date: 2023.11.01 17:29:04 IST Reason: C.A. No. 11355/2016 2 C.A. No. 11355/2016The matter being of vintage 2016, list on the regular board in the third week of January, 2024.
[CHARANJEET KAUR] [POONAM VAID] ASTT. REGISTRAR-cum-PS COURT MASTER (NSH) C.A. No. 11355/2016