Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Supreme Court - Daily Orders

The State Of West Bengal vs Bijoy Kumar Moni on 31 October, 2023

Bench: Sanjay Kishan Kaul, Sudhanshu Dhulia, Prashant Kumar Mishra

                                                        1


     ITEM NO.5                               COURT NO.2                 SECTION XVI

                                   S U P R E M E C O U R T O F       I N D I A
                                           RECORD OF PROCEEDINGS

     Civil Appeal                 No(s).   11355/2016

     THE STATE OF WEST BENGAL & ANR.                                       Appellant(s)

                                                     VERSUS

     BIJOY KUMAR MONI & ORS.                                               Respondent(s)

     ([ONLY I.A.NO.169152/2023 IS LISTED UNDER THIS ITEM]
      IA No. 169152/2023 - APPROPRIATE ORDERS/DIRECTIONS)

     Date : 31-10-2023 This matter was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
                             HON'BLE MR. JUSTICE SUDHANSHU DHULIA
                             HON'BLE MR. JUSTICE PRASHANT KUMAR MISHRA

     For Appellant(s)                    Ms. Anju Thomas, Adv.
                                         Mr. Shreyas Awasthi, Adv.
                                         Ms. Astha Sharma, AOR

     For Respondent(s)                   Mr. Anil Kumar Mishra, Adv.
                                         Mr. Anindo Mukherjee, Adv.
                                         Mr. Rameshwar Prasad Goyal, AOR

                                         Ms. Sharmila Upadhyay, AOR
                                         Mr. Sarvjit Pratap Singh, Adv.
                                         Mr. Tushar Mohanty, Adv.
                                         Ms. Payal Mohanty, Adv.

                         UPON hearing the counsel the Court made the following
                                               O R D E R

IA No. 169152/2023 - APPROPRIATE ORDERS/DIRECTIONS We are not inclined to entertain the application.

Signature Not Verified

The application is, accordingly, dismissed.

Digitally signed by Charanjeet Kaur Date: 2023.11.01 17:29:04 IST Reason: C.A. No. 11355/2016 2 C.A. No. 11355/2016

The matter being of vintage 2016, list on the regular board in the third week of January, 2024.

[CHARANJEET KAUR] [POONAM VAID] ASTT. REGISTRAR-cum-PS COURT MASTER (NSH) C.A. No. 11355/2016