Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 28 in The Punjab Water Prevention and Control of Pollution Rules, 1977 28. Form of notice. - A notice under clause (a) of sub-section (3) of Section 21 shall be in Form XII.
