Bombay High Court
Anwar Yunus Shaikh vs The Vasai Virar Municipal Corp. Thru ... on 19 December, 2018
Bench: Ranjit More, Revati Mohite Dere
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 5251 OF 2018
Mr. Juber Mamudmiya Shaikh ....Petitioner
V/S
The Vasai Virar City Municipal Corporation And ....Respondent
Ors.
WITH WRIT PETITION NO. 5436 OF 2018 Fatima Mamoodmiya Shaikh ....Petitioner V/S Salim Alisaheb Shaikh ....Respondent WITH WRIT PETITION NO. 14252 OF 2018 Anwar Yunus Shaikh ....Petitioner V/S The Vasai Virar Municipal Corp. Thru ....Respondent Commissioner Palghar And Ors CORAM : RANJIT MORE. & REVATI MOHITE DERE, JJ DATE : 19th December, 2018 Page 1/2 ::: Uploaded on - 20/12/2018 ::: Downloaded on - 25/12/2018 21:27:27 ::: P.C. :
Due to paucity of time the matter is adjourned for 29/01/2019. Ad-interim relief if any to continue till then.
( FOR REGISTRAR JUDICIAL - I ) Page 2/2 ::: Uploaded on - 20/12/2018 ::: Downloaded on - 25/12/2018 21:27:27 :::