Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 60] [Entire Act] State of Rajasthan - Subsection Section 60(c) in Rajasthan Power Sector Reforms Act, 1999 (c)the provisions of the Central Act, with respect to the matters for which provisions have been made in this Act, shall not apply in the State.
