Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 1 in The Medical Devices Rules, 2017 1. Short title and commencement. (1)These rules may be called the Medical Devices Rules, 2017.(2)These rules shall, unless specified otherwise, come into force with effect from 1st day of January, 2018.
