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[Cites 0, Cited by 1] [Section 119] [Entire Act]

Union of India - Subsection

Section 119(2) in Finance Act, 2013

(2)The commodities transaction tax collected during any calendar month in accordance with the provisions of sub-section (i) shall be paid by every assessee to the credit of the Central Government by the seventh day of the month immediately following the said calendar month.