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[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

State of Odisha - Subsection

Section 6(2)(a) in The Orissa Veterinary Practitioners Rules, 1976

(a)cause to be prepared serially numbered voting papers in Form IV and published in the "official Gazette" and in such other manner as he may think fit, the names of the candidates duly nominated, arranged in alphabetical order of their surnames;