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[Cites 0, Cited by 0] [Section 251(1)] [Section 251] [Entire Act]

State of Meghalaya - Subsection

Section 251(1)(a) in Meghalaya Municipal Act, 1973

(a)remove or order the removal of any person who by his presence interferes with or impedes the operations for extinguishing the fire, or for saving life or property.