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Supreme Court - Daily Orders

Bakshi Security And Personnel Services ... vs R.M.Jadhav Commissioner Of Transport on 25 April, 2018

Bench: Adarsh Kumar Goel, Rohinton Fali Nariman

     ITEM NO.1                            COURT NO.12                  SECTION III

                               S U P R E M E C O U R T O F         I N D I A
                                       RECORD OF PROCEEDINGS

     CONMT.PET.(C) No. 1759/2017 in C.A. No. 6978/2016

     BAKSHI SECURITY AND PERSONNEL SERVICES PVT LTD.                    Petitioner(s)

                                                  VERSUS

     R.M.JADHAV COMMISSIONER OF TRANSPORT & ANR.        Respondent(s)
     (FOR ADMISSION and IA No.96504/2017-PERMISSION TO FILE LENGTHY LIST
     OF DATES and IA No.96508/2017-EXEMPTION FROM FILING O.T. and IA
     No.132794/2017-EXEMPTION   FROM    PERSONAL   APPEARANCE   and   IA
     No.27670/2018-PERMISSION TO FILE ADDITIONAL DOCUMENTS and IA
     No.27672/2018-EXEMPTION FROM FILING O.T.)

     Date : 25-04-2018 This petition was called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
                         HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN


     For Petitioner(s)              Mr.   Havin P. Raval,Sr.Adv.
                                    Mr.   Abhaid Parikh,Adv.
                                    MR.   Aditya Arora,Adv.
                                    Mr.   Anirudh Sharma, AOR

     For Respondent(s)              Mr.   Preetesh Kapoor,Adv.
                                    Ms.   Hemantika Wahi, AOR
                                    Ms.   Jesal Wahi,Adv.
                                    Ms.   Vishakha,Adv.
                                    Ms.   Mamta Singh,Adv.


                          UPON hearing the counsel the Court made the following
                                             O R D E R

The contempt petition is disposed of in terms of the signed order.

Pending application(s), if any, shall also stand disposed of.

(MADHU BALA) (SUMAN JAIN) COURT MASTER (SH) BRANCH OFFICER (Signed order is placed on the file) Signature Not Verified Digitally signed by MADHU BALA Date: 2018.04.26 17:36:39 IST Reason: IN THE SUPREME COURT OF INDIA INHERENT JURISDICTION CONTEMPT PETITION (CIVIL) NO. 1759 OF 2017 IN CIVIL APPEAL NO. 6978 OF 2016 BAKSHI SECURITY AND PERSONNEL SERVICES PVT LTD. ...PETITIONER(S) VERSUS R.M.JADHAV COMMISSIONER OF TRANSPORT ...ALLEGED CONTEMNOR/ & ANR. RESPONDENT(S) O R D E R Heard learned counsel for the parties.

Since the issue is only for enforcement of order of this Court, it is open to the parties to move the High Court for appropriate relief in accordance with law.

The contempt petition is disposed of.

…...................J. [ADARSH KUMAR GOEL] NEW DELHI …...................J. 25th April, 2018 [ROHINTON FALI NARIMAN]