Supreme Court - Daily Orders
Punjab State Civil Supplies ... vs Surjit Lal (Deceased) Thr. L.R.S. on 6 April, 2018
Bench: Arun Mishra, Uday Umesh Lalit
ITEM NO.19 COURT NO.10 SECTION IV-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 10673/2018
(Arising out of impugned final judgment and order dated 13-12-2017
in RSA No. 4951/2017 passed by the High Court Of Punjab & Haryana
At Chandigarh)
PUNJAB STATE CIVIL SUPPLIES CORPORATION LTD.
& ORS. Petitioner(s)
VERSUS
SURJIT LAL (DECEASED) THR. LRs. Respondent(s)
(FOR ADMISSION and I.R. and IA No.44216/2018-CONDONATION OF DELAY
IN FILING and IA No.44218/2018-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
Date : 06-04-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ARUN MISHRA
HON'BLE MR. JUSTICE UDAY UMESH LALIT
For Petitioner(s) Mr. Sanchar Anand, Adv.
Mr. Apoorv Singhal, Adv.
Mr. Anant K. Vatsaya, Adv.
Mr. Devendra Singh, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
We are not inclined to interfere with the impugned judgment and order, consequently the special leave petition stands dismissed.
Pending application, if any, also stand disposed of.
Signature Not Verified(NEELAM GULATI) Digitally signed by NEELAM GULATI Date: 2018.04.06 (JAGDISH CHANDER) COURT MASTER (SH) 16:04:42 IST Reason: BRANCH OFFICER