Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Tamilnadu - Subsection Section 9(1) in Tamil Nadu Home Guard Rules, 1963 (1)The Inspector General of Police shall be the ex-Officio Commandant General of the Home Guard. The Director of Civil Defence, Tamil Nadu shall be the ex-officio Deputy Commandant General.
