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[Cites 0, Cited by 0] [Section 25] [Entire Act]

Union of India - Subsection

Section 25(2) in The National Investigation Agency Act, 2008

(2)In particular, and without prejudice to the generality to the foregoing power, such rules may provide for all or any of the following matters, namely:
(a)the manner of constitution of the Agency and the conditions of service of persons employed in the Agency under section 5;
(b)any other matter which is required to be, or may be, prescribed.