Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 85(2A)] [Section 85] [Entire Act]

State of Kerala - Subsection

Section 85(2A)(c) in Kerala Land Reforms Act, 1963

(c)in the case of a family the husband or in his absence, the wife, or in the absence of both, the guardian of the minor children;