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Central Administrative Tribunal - Madras

A Aravamuthu vs Central Board Of Trustees/Central ... on 7 June, 2019

1 OA 1401 & 818/2016 CENTRAL ADMINISTRATIVE TRIBUNAL CHENNAI BENCH MA No.684/2016 in & O.A.No.1401 & O.A.No. 818/2016 Dated Friday, the 7th day of June, 2019 PRESENT Hon'ble Mr.R.Ramanujam, Administrative Member & Hon'ble Mr.P.Madhavan, Judicial Member

1. A. Aravamuthu

2. G.R. Subramanian

3. G.R. Indumathy

4. D. Shanthi

5. B. Subramanian

6. T.R. Sivanath Babu

7. A.R. Rajasekar

8. G. Murugesan

9. M. Kaja Hussain

10.Y. Balasubramanian

11. G. Malathy

12. R. Unnikrishnan

13. P.R. Santhanram

14. P. Kala

15. S. Radhakrishnan

16. R. Nagaselvi

17. C. Sundaram 2 OA 1401 & 818/2016

18. K. Balasubramanian

19. P. Murugan

20. K. Bava Mohaidien

21. R. Sathurappan

22. G. Thangaraj

23. H. Jakeer Hussain

24. A. Mahamani

25. M. Kousalya

26. K. Renganathan

27. R. Vijayaraghavan ... Applicants in OA 1401/2016 & MA 684/2016

1. N. Lakshmi

2. G. Murali

3. Jayanthi Bhaskar

4. K. Venkateswaran

5. N. Srinivasan

6. N. Vedavalli

7. R. Radha

8. S. Punnaga

9. S. Ramachandran

10. V.R. Dhevika

11. T. Jayakumar

12. B.N.T. Chandralekha

13. K. Thamarai Selvi 3 OA 1401 & 818/2016

14. A.K.V. Geetha Rani

15. A. Sushi

16. G. Sadanandan

17. P.V. Kokila

18. S. Helan Rose

19. E. Sasikala

20. M.S. Rajarajeswari

21. K. Mohamed Bilal

22. A. Rajalakshmi

23. K. Karlien

24. G. Muthamizhselvi

25. A. Ameerullah

26. K. Purusothaman

27. S. Jeyakumar

28. T. Arul

29. Jaya Udayakumar

30. A. Thirumurugan

31. L. Jayanthi

32. S. Poornima

33. P. Shanth Raj

34. R. Jayalatha

35. Leela Anthony

36. A.D. Rajan

37. R. Dhanalakshmi

38. N. Sumathi 4 OA 1401 & 818/2016

39. K. Vijayasamundeswari

40. Jothi Gopalakrishnan

41. Lakshmi Ramachandran

42. R. Uma

43. P. Gopinath

44. R. Ramesh Babu

45. B.K. Mohan ... Applicants in OA 818/2016 By Advocate M/s Ratio Legis Vs. Union of India rep. by The Central Provident Fund Commissioner EPF Organisation, Head Office No. 14, Bhikaji Cama Place, New Delhi 110 066. The Addl Central Provident Fund Commissioner(HRM) EPF Organisation, Head Office No. 14, Bhikaji Cama Place, New Delhi. The Addl. Central Provident Fund Commissioner EPF Organisation Zonal Office (TN & KR) No. 37 Royapettah High Road, Chennai 14. ... Respondents 1 to 3 in both OAs 5 OA 1401 & 818/2016 The Regional Provident Fund Commissioner - I EPF Organisation Regional Office Lady Doak College Road Madurai 625 002. ... Respondent No.4 in OA 1401/2016 The Regional Provident Fund Commissioner - I EPF Organisation Regional Office No. 37, Royapettah High Road Chennai - 14. ... Respondent No.4 in OA 818/2016 By Advocate Mr. V. Vijay Shankar 6 OA 1401 & 818/2016 (Order: Pronounced by Hon'ble Mr.R.Ramanujam, Member(A)) Both sides present. It is submitted that the relief sought in both the OAs are common arising from similar circumstances and accordingly the OAs could be taken up together.

2. Both sides also submit in unison that the relief sought in the two OAs are covered by the orders of the Bangalore Bench of this Tribunal dated 02.06.2017 in OA 1767-1770/2015 and the orders of this Bench in OAs No.708-710/2016 dated 24.07.2017. However, the order of this Tribunal in the said OAs had been challenged in a writ petition before the Hon'ble Madras High Court and the same is pending.

3. We have considered the matter. Since both sides agree that the relief sought in the OAs are covered by the order of this Tribunal in OAs No.708-710/2016 dated 24.07.2017 which has been challenged in the Hon'ble Madras High court, we are of the view that no useful purpose would be served by keeping these OAs pending in this Tribunal. We accordingly, deem it appropriate to direct the respondents to consider the relief sought by the applicants in the two OAs, in accordance with the 7 OA 1401 & 818/2016 order to be passed by the Hon'ble Madras High court in the pending writ petition(s) and pass appropriate orders within a period of two months thereafter.

4. OAs are disposed of as above. MA 684/2016 filed by the applicants in OA 1401/2016 also stands disposed of. No costs.





(P.MADHAVAN)                            (R.RAMANUJAM)
MEMBER(J)                                 MEMBER (A)
     M.T.               07.06.2019