Central Administrative Tribunal - Madras
A Aravamuthu vs Central Board Of Trustees/Central ... on 7 June, 2019
1 OA 1401 & 818/2016 CENTRAL ADMINISTRATIVE TRIBUNAL CHENNAI BENCH MA No.684/2016 in & O.A.No.1401 & O.A.No. 818/2016 Dated Friday, the 7th day of June, 2019 PRESENT Hon'ble Mr.R.Ramanujam, Administrative Member & Hon'ble Mr.P.Madhavan, Judicial Member
1. A. Aravamuthu
2. G.R. Subramanian
3. G.R. Indumathy
4. D. Shanthi
5. B. Subramanian
6. T.R. Sivanath Babu
7. A.R. Rajasekar
8. G. Murugesan
9. M. Kaja Hussain
10.Y. Balasubramanian
11. G. Malathy
12. R. Unnikrishnan
13. P.R. Santhanram
14. P. Kala
15. S. Radhakrishnan
16. R. Nagaselvi
17. C. Sundaram 2 OA 1401 & 818/2016
18. K. Balasubramanian
19. P. Murugan
20. K. Bava Mohaidien
21. R. Sathurappan
22. G. Thangaraj
23. H. Jakeer Hussain
24. A. Mahamani
25. M. Kousalya
26. K. Renganathan
27. R. Vijayaraghavan ... Applicants in OA 1401/2016 & MA 684/2016
1. N. Lakshmi
2. G. Murali
3. Jayanthi Bhaskar
4. K. Venkateswaran
5. N. Srinivasan
6. N. Vedavalli
7. R. Radha
8. S. Punnaga
9. S. Ramachandran
10. V.R. Dhevika
11. T. Jayakumar
12. B.N.T. Chandralekha
13. K. Thamarai Selvi 3 OA 1401 & 818/2016
14. A.K.V. Geetha Rani
15. A. Sushi
16. G. Sadanandan
17. P.V. Kokila
18. S. Helan Rose
19. E. Sasikala
20. M.S. Rajarajeswari
21. K. Mohamed Bilal
22. A. Rajalakshmi
23. K. Karlien
24. G. Muthamizhselvi
25. A. Ameerullah
26. K. Purusothaman
27. S. Jeyakumar
28. T. Arul
29. Jaya Udayakumar
30. A. Thirumurugan
31. L. Jayanthi
32. S. Poornima
33. P. Shanth Raj
34. R. Jayalatha
35. Leela Anthony
36. A.D. Rajan
37. R. Dhanalakshmi
38. N. Sumathi 4 OA 1401 & 818/2016
39. K. Vijayasamundeswari
40. Jothi Gopalakrishnan
41. Lakshmi Ramachandran
42. R. Uma
43. P. Gopinath
44. R. Ramesh Babu
45. B.K. Mohan ... Applicants in OA 818/2016 By Advocate M/s Ratio Legis Vs. Union of India rep. by The Central Provident Fund Commissioner EPF Organisation, Head Office No. 14, Bhikaji Cama Place, New Delhi 110 066. The Addl Central Provident Fund Commissioner(HRM) EPF Organisation, Head Office No. 14, Bhikaji Cama Place, New Delhi. The Addl. Central Provident Fund Commissioner EPF Organisation Zonal Office (TN & KR) No. 37 Royapettah High Road, Chennai 14. ... Respondents 1 to 3 in both OAs 5 OA 1401 & 818/2016 The Regional Provident Fund Commissioner - I EPF Organisation Regional Office Lady Doak College Road Madurai 625 002. ... Respondent No.4 in OA 1401/2016 The Regional Provident Fund Commissioner - I EPF Organisation Regional Office No. 37, Royapettah High Road Chennai - 14. ... Respondent No.4 in OA 818/2016 By Advocate Mr. V. Vijay Shankar 6 OA 1401 & 818/2016 (Order: Pronounced by Hon'ble Mr.R.Ramanujam, Member(A)) Both sides present. It is submitted that the relief sought in both the OAs are common arising from similar circumstances and accordingly the OAs could be taken up together.
2. Both sides also submit in unison that the relief sought in the two OAs are covered by the orders of the Bangalore Bench of this Tribunal dated 02.06.2017 in OA 1767-1770/2015 and the orders of this Bench in OAs No.708-710/2016 dated 24.07.2017. However, the order of this Tribunal in the said OAs had been challenged in a writ petition before the Hon'ble Madras High Court and the same is pending.
3. We have considered the matter. Since both sides agree that the relief sought in the OAs are covered by the order of this Tribunal in OAs No.708-710/2016 dated 24.07.2017 which has been challenged in the Hon'ble Madras High court, we are of the view that no useful purpose would be served by keeping these OAs pending in this Tribunal. We accordingly, deem it appropriate to direct the respondents to consider the relief sought by the applicants in the two OAs, in accordance with the 7 OA 1401 & 818/2016 order to be passed by the Hon'ble Madras High court in the pending writ petition(s) and pass appropriate orders within a period of two months thereafter.
4. OAs are disposed of as above. MA 684/2016 filed by the applicants in OA 1401/2016 also stands disposed of. No costs.
(P.MADHAVAN) (R.RAMANUJAM)
MEMBER(J) MEMBER (A)
M.T. 07.06.2019