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[Cites 0, Cited by 0] [Section 30(10)] [Section 30] [Entire Act]

State of Odisha - Subsection

Section 30(10)(v) in Bhubaneswar Development Authority (Planning and Building Standards) Regulations, 2001

(v)For row houses the ground coverage shall not be allowed to exceed 60% and the FAR more than 1.50.