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State of Jammu-Kashmir - Section

Section 7 in Jammu and Kashmir Government Business Rules, 2008

7.

The Cabinet shall be collectively responsible for all executive orders issued in the name of the Governor or of the Government of Jammu and Kashmir in accordance with these Rules, whether such orders are authorized by an individual Minister on a matter appertaining to his portfolio or as the result of discussion at a meeting of the Cabinet, or otherwise.