Madhya Pradesh High Court
Mr. Carnet Elias Fernandes vs Swuperintendent Of Police on 12 February, 2016
WP-11671-2015
(MR. CARNET ELIAS FERNANDES Vs SWUPERINTENDENT OF POLICE)
12-02-2016
Smt. Shobha Menon, learned senior counsel for the
petitioner.
Shri A.D. Mishra, learned counsel for the respondent
No.3.
As prayed by Shri Mishra, list on Tuesday (16/02/2016) to enable him to file an appropriate application supported by an affidavit of the competent person.
(SUJOY PAUL) JUDGE