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[Cites 0, Cited by 0] [Section 40(1)] [Section 40] [Entire Act]

State of Himachal Pradesh - Subsection

Section 40(1)(e) in The Sardar Vallabhbhai Patel Cluster University, Mandi, Himachal Pradesh (Establishment and Regulation) Act, 2018

(e)the conduct of examinations, including the terms of office and manner of appointment and the duties of examining bodies, examiners and moderators;