Supreme Court - Daily Orders
Aashish Dominic Rego vs Arif Hussain Zain on 31 January, 2025
Author: Rajesh Bindal
Bench: Rajesh Bindal
ITEM NO.22 COURT NO.8 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 54596/2024
[Arising out of impugned final judgment and order dated 30-07-2024
in MFA No. 7576/2022 30-07-2024 in WP No. 28187/2014 passed by the
High Court of Karnataka at Bengaluru]
AASHISH DOMINIC REGO Petitioner(s)
VERSUS
ARIF HUSSAIN ZAIN & ORS. Respondent(s)
IA No. 22817/2025 - CONDONATION OF DELAY IN FILING
IA No. 22816/2025 - CONDONATION OF DELAY IN REFILING / CURING THE
DEFECTS
IA No. 22818/2025 - EXEMPTION FROM FILING O.T.
Date : 31-01-2025 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE M.M. SUNDRESH
HON'BLE MR. JUSTICE RAJESH BINDAL
For Petitioner(s) Mr. Shailesh Madiyal, Sr. Adv.
Mr. Chandrashekhar A. Chakalabbi, Adv.
Mr. S.k Pandey, Adv.
Mr. Awanish Kumar, Adv.
Mr. Anshul Rai, Adv.
Ms. G. Anusha, Adv.
M/S. Dharmaprabhas Law Associates, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
At the request of learned senior counsel appearing for the petitioner, list the matter after two weeks.
Signature Not Verified(ASHA SUNDRIYAL) Digitally signed by ASHA SUNDRIYAL Date: 2025.02.06 (ANJALI PANWAR) DEPUTY REGISTRAR 17:01:57 IST Reason: COURT MASTER