Calcutta High Court
M. V. Venkateshwar Polytech Pvt. Ltd. ... vs Re: Official Liquidator on 30 April, 2021
Author: Arindam Mukherjee
Bench: Arindam Mukherjee
OD-9
IN THE HIGH COURT AT CALCUTTA
Original Jurisdiction
ORIGINAL SIDE
(Via Video Conference)
IA NO. CA/4/2018
(Old No. CA/351/2018)
In CP/124/2015
IN THE MATTER OF :
M. V. VENKATESHWAR POLYTECH PVT. LTD. (IN LIQUIDATION)
-AND-
RE: OFFICIAL LIQUIDATOR, HIGH COURT, CALCUTTA
-VERSUS-
MR. SHIV SHANKAR SHARMA & ORS.
BEFORE:
The Hon'ble JUSTICE ARINDAM MUKHERJEE
Date : 30th April, 2021.
The Court : The officer of the company department of this Court whose presence is necessary is unavailable as I am told that the company department of this Court is functioning with a skeleton infrastructure owing to the pandemic situation.
In such circumstances, the matter is adjourned till 18th May, 2021.
(ARINDAM MUKHERJEE, J.) S.Bag