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Calcutta High Court

M. V. Venkateshwar Polytech Pvt. Ltd. ... vs Re: Official Liquidator on 30 April, 2021

Author: Arindam Mukherjee

Bench: Arindam Mukherjee

OD-9

                        IN THE HIGH COURT AT CALCUTTA
                                Original Jurisdiction
                                   ORIGINAL SIDE
                               (Via Video Conference)
                                 IA NO. CA/4/2018
                              (Old No. CA/351/2018)
                                  In CP/124/2015

                             IN THE MATTER OF :
          M. V. VENKATESHWAR POLYTECH PVT. LTD. (IN LIQUIDATION)
                                    -AND-
              RE: OFFICIAL LIQUIDATOR, HIGH COURT, CALCUTTA
                                  -VERSUS-
                     MR. SHIV SHANKAR SHARMA & ORS.



   BEFORE:
   The Hon'ble JUSTICE ARINDAM MUKHERJEE

Date : 30th April, 2021.

The Court : The officer of the company department of this Court whose presence is necessary is unavailable as I am told that the company department of this Court is functioning with a skeleton infrastructure owing to the pandemic situation.

In such circumstances, the matter is adjourned till 18th May, 2021.

(ARINDAM MUKHERJEE, J.) S.Bag