Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14(2)] [Section 14] [Entire Act] State of Manipur - Subsection Section 14(2)(b) in Manipur Land Revenue and Land Reforms Act, 1960 (b)to entrust the management of any such land or any rights therein to the Gram Panchayat of the village established under any law for the time being in force.