Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Madhya Pradesh - Subsection

Section 19(3) in The M.P. Cinemas (Regulation) Rules, 1972

(3)Where the auditorium consists of more than one floor, latrines and urinals at the above scale shall be provided for each floor :Provided that a minimum of one latrine and one urinal shall be provided on each floor.