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[Cites 0, Cited by 0] [Section 49] [Entire Act]

State of Maharashtra - Subsection

Section 49(6) in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961

(6)The names of the councillors voting for and against the motion shall be read in the meeting and recorded in the minute book kept under sub-section (13) of section 111.