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[Cites 0, Cited by 0] [Section 159(3)] [Section 159] [Entire Act]

State of Rajasthan - Subsection

Section 159(3)(xiii) in Rajasthan Municipalities Act, 2009

(xiii)allocation of land for different uses, general distribution and general location of land and the extent to which the land may be used as residential, commercial, industrial, agricultural, or as forests or for mineral exploitation or for other purposes;