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[Cites 0, Cited by 0] [Section 27A(2)] [Section 27A] [Entire Act]

State of West Bengal - Subsection

Section 27A(2)(g) in West Bengal Town and Country (Planning and Development) Act, 1979

(g)on and from the commencement of these amendments, the Kolkata Metropolitan Water and Sanitation Authority shall mean and include Kolkata Metropolitan Development Authority and wherever the words Kolkata Metropolitan Water and Sanitation Authority occur, it shall mean Kolkata Metropolitan Development Authority.]