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State of West Bengal - Section

Section 44 in Gorkhaland Territorial Administration Act, 2011

44. Power of Executive Sabha.

- The Executive Sabha shall refer to the Gorkhaland Territorial Administration Sabha for approval of the following matters, namely:-
(a)all proposals for making regulations or by-laws under the provisions of this Act;
(b)all cases affecting the relations of Government with the Gorkaland Territorial Administration.