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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Jharkhand - Subsection

Section 3(5) in Bihar Collection of Statistics (Work-stoppages resulting from Industrial and Labour Disputes) Rules, 1973

(5)The Statistics Authority shall forward with the notices referred to in the sub-rules (1), (2), (3) and (4) a specimen copy of the prescribed form in which the owner on whom the notice is served, is required to furnish the returns.