Section 13(2) in Bihar School Examination Board Act, 2019
(2)The following officers of the Board shall be the Head of the Department (HoD) of their respective wings, namely: -(i)Director (Academics) - Academic Wing(ii)Chief Vigilance Officer - Vigilance Wing(iii)Controller of Examination, Secondary - Secondary Examination Wing(iv)Controller of Examination, Senior Secondary - Senior Secondary Examination Wing(v)Controller of Examination, Miscellaneous, - Miscellaneous Examination Wing(vi)Director (Information Technology) - Information Technology Wing
