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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Punjab - Subsection

Section 12(v) in The Statutes of the Punjabi University

(v)One or more external experts in the case of a Research Assistant or a Research Associate, two or more external experts in the case of a Reader or a Lecturer; three or more external experts in the case of a Professor to be appointed by the Syndicate.