Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 71] [Entire Act] State of Assam - Subsection Section 71(6) in The Assam Co-operative Societies Act, 1949 (6)An appeal shall lie to the State Government against an order passed under sub-clause (1)(a) within thirty days of the communication of the order.
