Punjab-Haryana High Court
Parveen Kaur @ Manju & Anr vs State Of Punjab & Anr on 11 December, 2015
Author: Rajan Gupta
Bench: Rajan Gupta
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
CRM M-22891 of 2015
Date of decision : 11.12.2015
Parveen Kaur @ Manju & anr.
....Petitioners
V/s
State of Punjab & anr.
....Respondents
BEFORE : HON'BLE MR. JUSTICE RAJAN GUPTA Present: Mr. Rakesh Kumar, Advocate for the petitioners. RAJAN GUPTA J.
Learned counsel submits that he has instructions to withdraw this petition.
In view of statement made by him, this petition is dismissed as withdrawn.
December 11, 2015 (RAJAN GUPTA)
Ajay JUDGE
AJAY KUMAR
2015.12.11 14:56
I attest to the accuracy and
authenticity of this document