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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(1)(f) in Certificate Courses to Professional Diploma Courses (Regulation of Admission and Payment of Fees) Rules, 2013

(f)"Gujarat Board" means the Gujarat Secondary and Higher Secondary School Examination Board established under Section 3 of the Gujarat Secondary and Higher Secondary School Board Act, 1972 (Gujarat 18 of 1973);