Section 146(3) in Jammu and Kashmir Forest (Protection) Force Rules, 2012
(3)As regards unserviceable technical and combat like stores indenters will submit to the nearest C. O. O. together with an indent for their replacement if replacement is necessary I. A. F. Z. 2098 showing the stores for which disposal orders are required. The C. O. O. will give instructions for their disposal locally or return to arsenal, as he may consider advisable. Unserviceable guns, machine guns, sights, arms ammunition, explosives and components thereof, fired cartridge cases and fired bullets and lead recovered from ranges, must be returned to the Ordnance Corps except in cases where ammunition and explosives are ordered to be destroyed locally. The return of ammunition boxes bandoliers and charges is not compulsory but such stores will be accepted by the I. A. O. C. and refunds granted.
