Calcutta High Court
Damodar Valley Corporation vs Bla Projects Private Limited on 16 April, 2025
Author: Arijit Banerjee
Bench: Arijit Banerjee
OCD-22
IN THE HIGH COURT AT CALCUTTA
Civil Appellate Jurisdiction
ORIGINAL SIDE
(COMMERCIAL DIVISION)
AO-COM/1/2025
WITH
AP-COM/231/2024
DAMODAR VALLEY CORPORATION
VS
BLA PROJECTS PRIVATE LIMITED
BEFORE:
The Hon'ble JUSTICE ARIJIT BANERJEE
AND
The Hon'ble JUSTICE OM NARAYAN RAI
Date :16th April, 2025.
Appearance :
Mr. Jayanta Kr. Mitra, Sr. Adv.
Mr. Koushik Kejriwal, Adv.
Mr. Amit Mehoria, Adv.
Ms. Paromita Banerjee, Adv.
Mr. Sayan Dey, Adv.
...for the appellant.
Mr. Sakabda Roy, Adv.
Mr. Debdeep Sinha, Adv.
...for the respondent.
The Court: This appeal is directed against an order of a learned Judge of this Court dismissing the appellant's application for setting aside an arbitral award, under Section 34 of the Arbitration and Conciliation Act, 1996.
On the request made on behalf of the appellant, let this matter stand adjourned and be listed again on April 30, 2025.
(ARIJIT BANERJEE, J.) (OM NARAYAN RAI, J.) KB AR (CR)