Rajasthan High Court - Jaipur
Srf Limited vs Additional Commissioner on 3 October, 2018
Bench: Mohammad Rafiq, Goverdhan Bardhar
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
D.B. Civil Writ Petition No. 13986/2018
SRF Limited
----Petitioner
Versus
Additional Commissioner
----Respondent
For Petitioner(s) : Shri Sanjay Jhanwar For Respondent(s) : Shri R.D. Rastogi, Addl. Solicitor General with Shri Samit Bishnoi, Shri Nikhil Simlote for Shri R.B. Mathur, Shri Siddhartha Ranka and Ms. Manjeet Kaur HON'BLE MR. JUSTICE MOHAMMAD RAFIQ HON'BLE MR. JUSTICE GOVERDHAN BARDHAR Order 03/10/2018 Learned counsel for the respondent prays for time to file reply.
List the matter on 29.10.2018. In the meanwhile, the respondents are directed to provisionally entertain the GST TRAN- 1 and other returns of the petitioner either by way of opening the portal or manually.
(GOVERDHAN BARDHAR),J (MOHAMMAD RAFIQ),J RS/43 Powered by TCPDF (www.tcpdf.org)