Madhya Pradesh High Court
Shri Vikas Nandwana vs Dr. Renu Jain on 3 August, 2021
Author: Rohit Arya
Bench: Rohit Arya
1 CONC-582-2021 The High Court Of Madhya Pradesh CONC-582-2021 (SHRI VIKAS NANDWANA Vs DR. RENU JAIN AND OTHERS) 3 Indore, Dated : 03-08-2021 Shri Ravindra Pal, learned counsel for the applicant. Heard through Video Conferencing. Learned counsel for the applicant submits that defect as pointed out by the Registry has been cured vide I.A. No. 4455/2021.
Office to verify and list the case thereafter.
(ROHIT ARYA) JUDGE sh Signature Not Verified SAN Digitally signed by SEHAR HASEEN Date: 2021.08.04 10:33:12 IST