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State of Uttar Pradesh - Section

Section 41 in The U.P. Private Professional Educational Institutions (Regulation of Admission and Fixation of Fee) (Appellate Authority Procedure) Rules, 2013

41. Return of document.

(1)Where any case referred to the Appellate Authority has been finally dispose off Society or Trust or person on, committee may apply to the Appellate Authority for return of the document filed hereby.
(2)Every such application shall be entered in the Register in Form XII and the signatures of the recipient shall be obtained in token thereof.