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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Assam - Subsection

Section 3(2) in The Assam Secondary Education (Provincialisation) (Service and Conduct) Rules, 1979

(2)in case of any dispute, the Director shall refer the dispute in details to the State Government who shall determine the seniority on the basis of such evidence as may be deemed necessary.
(vi)The cadre of the employees shall be the cadre held on the date of provincialisation in the cadre shown in Schedule I.