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[Cites 0, Cited by 0] [Section 95(1)] [Section 95] [Entire Act]

State of West Bengal - Subsection

Section 95(1)(b) in The West Bengal Co-Operative Societies Act, 1983

(b)a member or a past member or a person claiming through a member or a past member or on behalf of a deceased member of a cooperative society or a financing bank of a co-operative society; or