Section 155(2)(c) in The Income Tax Act, 1961

[Cites 0, Cited by 1] [Section 155(2)] [Section 155] [Entire Act]

Union of India - Subsection

Section 155(2)(c) in The Income Tax Act, 1961

(c)[ on any order passed under sub-section (4) of section 245-D on the application made by the association or body,] [Inserted by Act 67 of 1984, Section 30 (w.e.f. 1.10.1984).]

Legal Document View

Unlock Advanced Research with PRISMAI

Union of India - Subsection

Section 155(2)(c) in The Income Tax Act, 1961