Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 337] [Entire Act] State of Jharkhand - Subsection Section 337(1) in Bihar Education Code, 1961 (1)The curriculum prescribed by the Department and the University should be followed throughout the school, except in so far as special exemption may be given by the Director.:
