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State of Andhra Pradesh - Section

Section 51 in Andhra Pradesh Civil Rules of Practice and Circular Orders, 1980

51. Documents referred to in affidavit:

- Documents referred to by affidavit shall be referred to as exhibits and shall be marked in the same manner as exhibits admitted by the Court and shall bear the certificate in Form No. 16 which shall be signed by the Officer before whom the affidavit is taken.