Supreme Court - Daily Orders
In Re Problems And Miseries Of Migrant ... vs For on 19 June, 2020
Bench: Ashok Bhushan, Sanjay Kishan Kaul, M.R. Shah
ITEM NO.301 Virtual Court 5 SECTION PIL-W
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SUO MOTU WRIT PETITION (CIVIL) No(s). 6/2020
IN RE : PROBLEMS AND MISERIES OF MIGRANT LABOURERS
(ONLY I.A.NO. 52177/2020 INTERVENTION APPLICATION)
Date : 19-06-2020 This application was called on for hearing
today.
CORAM : HON'BLE MR. JUSTICE ASHOK BHUSHAN
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
HON'BLE MR. JUSTICE M.R. SHAH
For Petitioner(s) By Courts Motion
For Applicant
52177/2020 Mr. Gopal Sankarnarayanan, Sr. Adv.
Ms. Mithu Jain, AOR
For Respondent(s) Mr. Tushar Mehta, SG
Mr. K.M. Nataraj, ASG
Mr. Rajat Nair, Adv.
Mr. Saurabh Mishra, Adv.
Mr. Kanu Agrawal, Adv.
Mr. Saurabh Mishra, Adv.
Mr. B.V. Balramdas, AOR
States
Arunachal Pradesh Mr. Abhimanyu Tiwari, Adv.
Ms. Eliza Bar, Advocate
AP Mr. Anil Shrivastav, Adv.
Mr. Rituraj Biswas, Adv.
Assam Mr. Nalin Kohli, AAG
Mr. Shuvodeep Roy, AOR
Bihar Mr. Ranjit Kumar, Sr. Adv.
Mr. Manish Kumar, AOR
Chhattisgarh Mr. S.C. Verma, Adv. Gen.
Mr. Sumeer Sodhi, Adv.
Signature Not Verified
Ms. Shreya Nair, Adv.
Digitally signed by
MEENAKSHI KOHLI
Date: 2020.06.19
NCT of Delhi
17:04:29 IST
Reason: Mr. Sanjay Jain, ASG
Mr. Chirag M. Shroff, AOR
Goa Mr. Arun Pedneker, Adv.
Mr. Sachin Patil, AOR
Gujarat Mrs. Manisha Lavkumar , Sr. Adv.
Mr. Aniruddha P. Mayee , Adv.
Mrs. Deepanwita Priyanka , AOR
Haryana Mr. Anil Grover, AAG
Mr. Deepak Thukral, Adv.
Mr. Sanjay Kumar Visen, AOR
H.P. Mr. Abhinav Mukerji, AAG
Mrs. Bihu Sharma, Adv.
Ms. Pratishtha Vij, Adv.
Jharkhand Mr. Tapesh Kumar Singh, Adv.
J&K Ms. Shashi Juneja, Adv.
Ms. Pinky Behera, Adv.
Karnataka Mr. Shubhranshu Padhi, Adv.
Kerala Mr. G. Prakash, AOR
Mr. Jishnu M.L., Adv.
Maharashtra Mr. Rahul Chitnis ADV.
Mr. Sachin Patil, AOR
Manipur Mr. Pukhrambam Ramesh Kumar, Adv.
Ms. Anupama Ngangom, Adv
Mr. Karun Sharma, Adv
Meghalaya Mr. Amit Kumar, Advocate General Meghalaya
Mr. Avijit Mani Tripathi, Advocate On Record
Mr. Shaurya Sahay, Advocate
Mr. Tarini K. Nayak, Adv.
Mr. Abhikalp P. Singh, Adv.
Mr. Upendra Mishra, Adv.
M.P. Mr. Saurabh Mishra, AAG
Mr. Arjun Garg, Adv.
Ms. Rati Tandon, Adv.
Mizoram Mr. Siddhesh Kotwal, Adv
Ms. Ana Upadhay, Adv
Ms. Astha Sharma, AOR
Nagaland Ms. K. Enatoli Sema, AOR
Odisha Mr. Sibo Sankar Mishra, AOR
Punjab Mr. Karan Bharihoke, Adv.
Rajasthan Dr. Manish Singhvi, Sr. Adv.
Mr. Ashish Kumar, AAG
Mr. Sandeep Kumar Jha, AOR
Sikkim Mr. Narendra Kumar, Adv.
Tripura Mr. Shuvodeep Roy, AOR
Tamil Nadu Mr. Jayanth Muthuraj, AAG
Mr. M. Yogeshkanna AOR
U.P. Ms. Garima Prashad, AOR
Uttarakhand Dr. Abhishek Atrey, Advocate
Mr. Shadman Ali, Advocate
Ms. Vidyottma Jha Advocate
Ms. Ambika Atrey, Advocate
West Bengal Mr. Suhaan Mukerji, Adv.
Mr. Vishaal Prasad, Adv.
Mr. Amit Verma, Adv.
For PLR Chambers
UTs
A&N island Mr. K.V. Jagdishvaran, Adv.
Ms. G. Indira, AOR
Chandigarh Mr. Nikhil Goel, Adv.
Mr. Naveen Goel, Adv.
Mr. Dushyant Sarna, Adv.
D&N Haveli Mr. Tushar Mehta, SG
Mr. K.M. Nataraj, ASG
Mr. Kanu Agarwal, Adv.
Mr. Rajat Nair, Adv.
Mr. Shaurabh Mishra, Adv.
Mr. Raj Bahadur Yadav, AOR
Laddak Mr. M. Shoeb Alam, Adv.
Mr. Mojahid Karim Khan, Adv.
Lakshadweep Mr. Raj Bahadur Yadav, Adv.
Puducherry Mr. V. G. Pragasam, AOR
Intervention/Impleadment
49693-94 Mr. Kapil Sibal, Sr. Adv.
Ms. Indira Jaising, Sr. Adv.
Mr. Anand Grover, Sr. Adv.
Ms. Gayatri Singh, Sr. Adv.
Ms. Nupur Kumar, AOR
Ms. Ronita Bhattacharya, Adv.
49553/54 Mr. Abhishek Manu Singhvi, Sr. Adv.
Mr. Sunil Fernandes, AOR
Mr. Amit Bhandari, Adv.
Mr. Avishkar Singhvi, Adv
Mr. Muhammad Khan, Adv.
Mr. Varun Chopra, Adv.
Mr. Omar Hoda, Adv.
Mr. Prastut Dalvi, Adv.
Ms. Aishwarya Mohapatra, Adv.
Mr. Gurtejpal Singh, Adv.
51453 Mr. Shashwat Anand, Applicant-in-person
51726/20 Mr. Nitin Mishra, Adv.
Ms. Mitali Gupta, Adv.
51676&78 Mr. Biju P. Raman, Adv.
Shri. Subhash Chandran KR, Adv.
49668/49670 Mr. Alakh Alok Srivastava, AOR
49585-86&49687-88 Mr. Colin Gonsalves, Sr. Adv.
49682 & 49683 Mr. Satya Mitra, AOR
Mr. Gunjan Singh, Adv.
Mr. Siddharth Seem, Adv.
Ms. Anupradha Singh (Advocate)
51821/20 Mr. Jaideep Gupta, Sr. Adv.
Mr. Vivek Sharma, Adv.
Ms. Nanita Sharma, Adv.
50577/20 Ms. Cheryl D. Souza, Adv.
Mr. Prashant Bhushan, Adv.
50446 Mr. Ejaz Maqbool, Adv.
Mr. Sagheer Ahmed Khan, in person
Ms. Akriti Chaubey, Advocate
Ms. Aishwarya Sarkar, Advocate
50464 Mr. Shadan Farasat, Adv.
50475-76 Mr. Raj Kishor Chourdhary, Adv.
Mr. Shivam Sharma, Adv.
Mr. Pradeep Kumar Mittal, Adv.
Mr. Shakeel Ahmed, Adv.
50488 Mr. Sandeep Kumar Jha, Adv.
51634,51636 & 51637
NHRC Mr. Mohit Paul, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List the application along with main matter on 8th July, 2020.
(MEENAKSHI KOHLI) (RENU KAPOOR) AR-CUM-PS COURT MASTER