Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(3) in The Merchant shipping (Radio Direction Finders) Rules, 1968.

(3)"interference" means any radiation or any induction which endangers the functioning of a radio navigation service or obstructs or repeatedly interrupts radio service operating in accordance with these rules;