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Union of India - Section

Section 45 in The Gas Cylinders Rules, 2004

45. Restriction on filling

.-No person shall fill any cylinder with any compressed gas unless such a cylinder and its valve or other fittings-
(a)are of approved type and standard as per rule 3 and has been specifically approved for filling by the Chief Controller,
(b)have passed the examination and test specified in rule 35,
(c)conform to the provisions of rules 4, 5, 6, 7 and 8.