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[Cites 0, Cited by 0] [Section 34(3)] [Section 34] [Entire Act]

State of Andhra Pradesh - Subsection

Section 34(3)(f) in Andhra Pradesh Municipal Corporations (Conduct of Election of Members, Election Expenses and Election Petitions) Rules, 2005

(f)the cover containing the tendered ballot papers and the list in Form XIX;