Jammu & Kashmir High Court
Miss K vs Arun Sapotra on 29 June, 2021
Author: Vinod Chatterji Koul
Bench: Vinod Chatterji Koul
Serial No. 206
After Notice.
Cause List.
HIGH COURT OF JAMMU AND KASHMIR
AT JAMMU
(THROUGH VIRTUAL MODE FROM SRINAGAR)
....
CRR no. 22/2018
Miss K
....... Petitioner(s)
Through: Mr. A. K. Sawhney, Advocate.
Versus
Arun Sapotra ........ Respondent(s)
Through: None
CORAM:
HON'BLE MR. JUSTICE VINOD CHATTERJI KOUL, JUDGE
ORDER
29.06.2021.
Since nobody is present on behalf of the respondent. Issue bailable warrants of arrest in the amount of Rs.5000/- for securing the presence of the accused.
List on 10.8.2021.
(VINOD CHATTERJI KOUL) JUDGE Srinagar 29.6.2021 Imtiyaz IMTIYAZ UL GANI 2021.07.01 15:30 I attest to the accuracy and integrity of this document