Patna High Court - Orders
Asharfi Devi & Ors vs Rambati Devi @ Ramrati Devi & Ors on 10 July, 2015
Author: Mungeshwar Sahoo
Bench: Mungeshwar Sahoo
Patna High Court FA No.47 of 1976 (47) dt.10-07-2015
IN THE HIGH COURT OF JUDICATURE AT PATNA
First Appeal No.47 of 1976
======================================================
Asharfi Devi & Ors
.... .... Appellant/s
Versus
Rambati Devi @ Ramrati Devi & Ors
.... .... Respondent/s
======================================================
Appearance :
For the Appellant/s : Mr. Mahendra Pd. Pandey
Mr. Amrendra Kr. Singh
For the Respondent/s : Mr. Shailesh Kumar Sinha
Mr. Hari Narain Singh
Mr. Ashok Kumar Roy
Mr. Alakh Narayan
Mr. Sanjay Kr. Sinha
======================================================
CORAM: HONOURABLE MR. JUSTICE MUNGESHWAR
SAHOO
ORAL ORDER
47 10-07-2015Perused the office note dated 09.07.2015.
Since the substitution of the respondent nos.1(c), 1(d), 2(d), 2(g), 2(h), 3(f) and 3(g) was made more than 18 years ago, the aforesaid respondents are declared as major. Their guardians are discharged. Since the appeal notice had already been validly served on them through their guardian, now no fresh appeal notice is required to be issued on them.
Since the appeal is of the year 1976, the office shall list the appeal for hearing after four weeks without paper book.
Harish/- (Mungeshwar Sahoo, J) U